(1)The [Academic Council] [Substituted for word " Senate" by Act 55 of 1951, section 2] shall be the academic body of the University and, subject to the Act, the Statutes and [Ordinances] [Substituted for word " Regulations" by Act 55 of 1951, section 2] shall have [*] [The word entire was omitted by Act 55 of 1951, section 7] charge of the organisation of [study and research] [Substituted for word instruction by Act 52 of 1966, section 11] in the University and the Colleges, the courses of study and the examination [* * *] [Certain word is omitted by Act 52 of 1966, section 11] of students and the conferment of ordinary and honorary degrees [and shall exercise such other powers and perform such other duties as may be conferred or imposed on it by the Statutes and Ordinances, and shall have the right to advise the Executive Council on all academic matters.] [Added by Act 52 of 1966 , section 11](2)[* * * * *] [Omitted by Act 55 of 1951, section 2]
