Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(2)(f) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(f)the payment of any expenses incurred by the owner or by the Government in connection with the maintenance of the monument;