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State of Uttar Pradesh - Section

Section 3 in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

3. Age of superannuation of teachers

. - (1) Subject to the provisions of Statutes 4, 5, 6 and 7, the age of superannuation of a teacher governed by the new scale of pay shall be sixty years.
(2)The age of superannuation of teachers not governed by the new scales of pay shall, subject to Statute 7, be sixty years.
(3)No extension in service beyond the age of superannuation shall be granted to any teacher after the date of commencement of these Statutes :[Provided that if the date of superannuation of a teacher does not fall on June 30, the teacher shall continue in service till the end of the academic session i.e. June 30 following and he will be treated as on re-employment from the date immediately following the date of his superannuation till June 30 following.] [Inserted by Notification No. 1791/XV - 10-77 dated 15.4.1977.]