Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Goa - Subsection Section 39(2) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971 (2)Where the grants is of a building site, the Collector may annex the following additional conditions, that is to say,-
