Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Deepa Bajpai vs Dr Ashish Mishra on 13 July, 2023

     ITEM NO.29                            REGISTRAR COURT. 1               SECTION XI

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                        No(s).     20224-
     20225/2022

     DEEPA BAJPAI                                                                Petitioner(s)

                                                          VERSUS

     DR ASHISH MISHRA                                                            Respondent(s)


      IA No. 174914/2022 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 174913/2022 - EXEMPTION FROM FILING O.T.
      IA No. 159719/2022 - EXEMPTION FROM FILING O.T.
      IA No. 174912/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 13-07-2023 These matters were called on for hearing today.

     For Petitioner(s)
                                           Mr. Talha Abdul Rahman, AOR
                                           Mr. Talha Abdul Rahman, Aor, N.p, Adv.
                                           Mr. M. Shaz Khan, Adv.
                                           Ms. Ms. Gayatri Dahiya, Adv.
                                           Mr. Adnan Yousuf, Adv.


     For Respondent(s)
                                            Mr. Abhinav Agrawal, AOR

                               UPON hearing the counsel, the Court made the following
                                                  O R D E R

Common sole respondent is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for Signature Not Verified listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar