Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 12 in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963 12. Credit of fees and fine. - Any fees received or fines paid under this Act shall be credited to the Consolidate Fund of the state.
