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State of Jharkhand - Section

Section 5 in Jharkhand Co-operative Societies Act, 2008

5. Construction of references to existing Co-operative Societies Act, in enactments.

- All references, prior to coming into force of this Act, to the Jharkhand Co-operative Societies Act, 1935 and Jharkhand Self Supporting Societies Act, 1996 occurring in any enactment made by any authority in India and for the time being in force shall, in the application of such enactment of the said Acts, be construed as references to this Act.