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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(5) in Kerala Veterinary and Animal Sciences University Act, 2010

(5)The Management Council may direct the amendment, in such manner as it may specify, of any Regulation made under this section or the annulment of any Regulation made under sub- section (1) by any Authority of the University.