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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(r) in University of Patanjali Act, 2006

(r)[ "Study Centre" means a centre within the State established, maintained and recognized by the University for the purpose of advising, counseling or for rendering such other assistance required by the students;] [Substituted by section 3 of Uttarakhand Act No. 04 of 2010.]