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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(2) in Punjab Jail Manual, 1996

(2)No visitor can be allowed to go round a jail without an escort which is necessary for his personal safety. But on the demand of the visitor, the guard should withdraw from earshot of the prisoner, so as to permit private communication between the visitor and the prisoner out of the hearing of the guard.