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Patna High Court - Orders

Devandar Yadav @ Devendra Prasad Yadav & ... vs Dharmendra Yadav & Ors on 13 July, 2017

Author: V. Nath

Bench: V. Nath

           Patna High Court C.Misc. No.444 of 2017 (2) dt.13-07-2017




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CIVIL MISCELLANEOUS JURISDICTION No.444 of 2017
                        ======================================================
                        Devandar Yadav @ Devendra Prasad Yadav & Ors
                                                                       .... .... Appellant/s
                                                      Versus
                        Dharmendra Yadav & Ors
                                                                      .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Appellant/s  :  Mr. Anil Prasad Singh
                        For the Respondent/s  : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE V. NATH
                        ORAL ORDER

2       13-07-2017

Learned senior counsel appearing for the petitioners has prayed for adjournment, with the consent of the other side.

Put up this matter after a week.

(V. Nath, J) Nitesh/-

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