Patna High Court - Orders
Devandar Yadav @ Devendra Prasad Yadav & ... vs Dharmendra Yadav & Ors on 13 July, 2017
Author: V. Nath
Bench: V. Nath
Patna High Court C.Misc. No.444 of 2017 (2) dt.13-07-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.444 of 2017
======================================================
Devandar Yadav @ Devendra Prasad Yadav & Ors
.... .... Appellant/s
Versus
Dharmendra Yadav & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Anil Prasad Singh
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
2 13-07-2017Learned senior counsel appearing for the petitioners has prayed for adjournment, with the consent of the other side.
Put up this matter after a week.
(V. Nath, J) Nitesh/-
U