Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(4) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (4)The Chancellor may offer such advice to the University as he may deem fit with reference to the result ofsuch inspection or inquiry;
