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[Cites 0, Cited by 0] [Section 4AA(1)] [Section 4AA] [Entire Act]

State of Tamilnadu - Subsection

Section 4AA(1)(a) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(a)affix to, or inscribe or exhibit on, any motor vehicle, any poster or any effigy, or any bill, notice, document, paper or other thing containing any words, signs or visible representations; or