Section 11(3)(c) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(c)if his work and conduct has, in its opinion, not been satisfactory, dispense with his services, if recruited by direct appointment; or

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