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[Cites 0, Cited by 0] [Section 137(1)] [Section 137] [Entire Act]

State of Uttar Pradesh - Subsection

Section 137(1)(i) in U.P. Revenue Code, 2006

(i)for possession of the [land; or] [Substituted 'land;' by U.P. Act No. 4 of 2016, dated 11.3.2016.]