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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(1)The varieties propagated for sale must be true to type and shall be those recommended or approved by the Department of Horticulture, Himachal Pradesh or designated agency.