Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(c) in Mappilla Marumakkattayam Act, 1939 (c)issuing commissions for the examination of witnesses; and any proceeding before the Collector under this Chapter shall be deemed to be a judicial proceeding.
