Supreme Court - Daily Orders
Union Of India vs Parashotam Dass on 19 January, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka, B.V. Nagarathna
ITEM NO.105 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34797/2014
(Arising out of impugned final judgment and order dated 30-01-2013
in CWP No. 662/2012 passed by the High Court Of Punjab & Haryana At
Chandigarh)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
PARASHOTAM DASS Respondent(s)
([ TO GO BEFORE THREE HON'BLE JUDGES ]
IA No. 3/2015 - PERMISSION TO FILE ANNEXURES)
WITH
Diary No(s). 29949/2019 (IV-B)
(IA No.127826/2019-CONDONATION OF DELAY IN FILING and IA
No.127827/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 17320/2017 (XI-A)
C.A. No. 5327/2015 (XVII)
(TO GO BEFORE THREE HON'BLE JUDGES)
SLP(C) No. 20721/2015 (IV-B)
SLP(C) No. 20499/2015 (IV-B)
SLP(C) No. 26617/2015 (IV-B)
IA No. 1/2015 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 26568/2015 (IV-B)
SLP(C) No. 26620/2015 (IV-B)
Signature Not Verified
IA No. 1/2015 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Digitally signed by
RASHMI DHYANI
Date: 2023.01.19
17:39:25 IST
Reason:
SLP(C) No. 36386/2015 (XIV)
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SLP(C) No. 28101/2016 (IV-B)
SLP(C) No. 5111/2016 (IV-B)
W.P.(C) No. 76/2016 (X)
Date : 19-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Parties Mr. Braj Kishore Mishra, AOR
Ms. Manju Jetley, AOR
Mr. K. Parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
Mr. Mukesh Kumar Sharma, AOR
Mr. R Venkataramani, Attorney General for India (N.P.)
Mr. K M Nataraj, A.S.G.
Mr. Sanjay Jain, A.S.G.
Mr. R Bala, Sr. Adv.
Mrs. Sonia Mathur, Sr. Adv.
Mrs. Seema Bengani, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Anandh Venkataramani, Adv.
Mrs. Vijayalakshmi Venkataramani, Adv.
Mr. Vinayak Mehrotra, Adv.
Ms. Mansi Sood, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Raman Yadav, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Sidhant Kohli, Adv.
Mr. Nishank Tripathi, Adv.
Ms. Tanya Aggarwal, Adv.
Mr. Arkaj Kumar, Adv.
Ms. Harshita Sukhija, Adv.
Ms. Ashima Gupta, Adv.
Mr. Akash Kishore, Adv.
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Mr. Mukesh Kumar Maroria, AOR
Ms. Archana Pathak Dave, AOR
Mr. Rakesh Dahiya, AOR
Mr. Satyavan Kudalwal, Adv.
Mr. Akshat Jain, Adv.
Mr. Shreekant Neelappa Terdal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Delay condoned.
Applications seeking exemption from filing C/C of the impugned judgment and permission to file additional documents are allowed. Arguments concluded.
Judgment reserved.
Liberty granted to learned ASG in the matter and Mr. K. Parameshwar, learned counsel in SLP (C) No.17320/2017 & SLP(C) No.5111/2016 to file short synopsis running into not more than three pages each within three days.
(RASHMI DHYANI PANT) (POONAM VAID)
COURT MASTER COURT MASTER
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