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State of Rajasthan - Section

Section 266 in Rajasthan Panchayati Raj Rules, 1996

266. Academic qualification.

- A recruit must possess minimum qualification as under: -
(1) [ L.D.C. (95% by direct recruitment and 05%by promotion) [Substituted by Notification No. G.S.R. 79, dated 18.12.2012 (w.e.f. 30.12.1996).] A. For direct recruitment,-(i) Senior Secondary from a recognized board orits equivalent examination,and"O" or Higher Level Certificate Courseconducted by DOEACC under control of the Department ofElectronics, Government of India.OrComputer Operator & Programming Assistant(COPA)/ Data Preparation and Computer Software (DPCS) certificateorganized under National/ State Council of Vocational TrainingScheme.OrDiploma in Computer Science/ ComputerApplications from a University established by law in India orfrom an institution recognized by the Government.OrDiploma in Computer Science & Engineeringfrom a polytechnic institution recognized by the Government.OrCertificate Course in Information Technology(RSCIT) conducted by Vardhman Mahaveer Open University, Kotaunder control of Rajasthan Knowledge Corporation Limited.B. For promotion, Secondary' from a recognizedboard, and five year experience on the post of Class IV.]
(2) [ V.L.W-cum-Secretary (100% by direct recruitment) [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).] (i) Graduate or qualification declaredequivalent thereto by the Governmentand"O" or Higher Level Certificate Courseconducted by DOEACC under control of the Department ofElectronics, Government of IndiaOrComputer Operator and Programming Assistant(COPA)/ Data Preparation and Computer Software (DPCS) certificateorganized under National/ State Council of Vocational TrainingSchemeOrDiploma in Computer Science/ ComputerApplication from a University established by law in India or froman institution recognized by the GovernmentOrDiploma in Computer Science and Engineering froma polytechnic institution recognized by the GovernmentOrCertificate Course in Information Technology(RSCTT) conducted by Vardhman Mahaveer Open University, Kotaunder control of Rajasthan Knowledge Corporation limited.]
(3) [ Primary and Upper Primary School Teacher (100 percent by direct recruitment) [Substituted by Notification No. G.S.R. 61, dated 29.8.2017 (w.e.f. 30.12.1996).](A) General Education Level-(i) Class I to VLevel-(ii) Class VI to VIII(B) Special Education Level-(i)Level-(ii) Class VI to VIII Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free and Compulsory Education Act 2009 (Central Act. No. 35 of 2009), from time to time and must have" passed the REET/RTET.Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free and Compulsory Education Act 2009 (Central Act FJo. 35 of 2009), from time to time.and(i) for the teacher of Social Science, the candidate must have passed the graduation or equivalent examination with at least one subject as an optional subject from amongst History, Geography, Economics, Political Science, Sociology, Public Administration and Philosophy;(ii) for the teacher of Mathematics, the candidate must have passed graduation or equivalent examination with Mathematics as an optional subject;(iii) for the teacher of Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst Chemistry, Physics, Botany, Zoology, Micro-Biology. Bio-technology and Bio-chemistry;(iv) for the teacher of language, the candidate must have passed graduation or equivalent examination with the corresponding language as an optional subject;(v) the candidate who has Graduated in Elementary Education (B.EI.Ed.) or B.A.B.Ed./B.Sc.B.Ed., i.e. a candidate with the qualification of four years integrated course, must also have passed the qualifying examination with the corresponding subject; and(vi) must have passed the REET/RTET in the subject applying for.Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Class I to V Section 23 of the Right of Children to Free and Compulsory Education Act 2009 (Central Act. No. 35 of 2009), from time to time and must have passed the REET/RTET.Qualifications as laid down by National Council for Teacher Education (NCTE) under the provisions of sub-section (1) of Section 23 ’ the Right of Children to Free and Compulsory Education Act, 7009 I Central Act No.35 of 2009) from time to time.Qualifications as laid down by the National Council for Teacher Education under the provisions of sub-Section (1) of Section 23 of the Right of Children to Free and Compulsory Education Act 2009 (Central Act No. 35 of 2009), from time to time.and(i) for the teacher of Social Science, the candidate must have passed the graduation or equivalent examination with at least one subject as an optional subject from amongst History, Geography, Economics. Political Science, Sociology, Public Administration and Philosophy;(ii) for the teacher of Mathematics, the candidate mast have passed graduation or equivalent examination with Mathematics as an optional subject;(iii) for the teacher of Science, the candidate must have passed graduation or equivalent examination with at least one subject as an optional subject from amongst Chemistry, Physics, Botany, Zoology, Micro-Biologv. Bio-technology and Bio-chemistry;(iv) for the teacher of language, the candidate must have passed graduation or equivalent examination with the corresponding language as an optional subject;(v) the candidate who has Graduated in Elementary Education (B.EI.Ed.) or B.A.B./Ed.B.Sc.B.Ed., i.e. a candidate with the qualification of four years integrated course, must also have passed the qualifying examination with the corresponding subject; and(vi) must have passed the REET/RTET in the subject applying for.]
[Provided that that the person who has appeared or is appearing in the B.Ed/B.S.T.C/D.S.E/B.Ed. (Special Education) examination, shall be eligible to apply for the post of primary and upper primary school teachers (General Education/Special Education) but he shall have to submit proof of having acquired the said educational qualification to the [District Establishment Committee] [Added by the Rajasthan Panchayati Raj (VIth Amendment) Rules, 2006 : Rajasthan Gazette Extraordinary Part IV-C (I) dated 1.12.2006] before the declaration of result of the competitive examination.]
(3A) [ Hand Pump Mistry [Inserted by the Rajasthan Panchayati Raj (Amendment) Rules, 2006 : Published in Rajasthan Gazette Extraordinary Part IV-C (I) dated 10.7.206.] V class pass with 3 months training under TRYSEM programmes.
Or
Free lance hand pump repair having experience of two years inrepairing of Hand Pump.]
(4) Driver (90% direct 10% by promotion) VIII class pass possessing Driving License and having 3 yearsexperience of Driving light/heavy Motor Vehicle.
(5) [ Class IV (100% by direct recruitment) [Substituted by Notification No. G.S.R. 18, dated 8.6.2016 (w.e.f. 30.12.1996).] V Class pass]