Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 8 July, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020 & I.A. 5806/2020, I.A. 5807/2020, I.A.
9276/2020.
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Appearance not given.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Purvesh Buttan, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 08.07.2021 [VIA VIDEO CONFERENCING]
1. It is already 04:25 PM.
2. It is not possible to hear the matter today.
3. List on 5th October, 2021.
SANJEEV NARULA, J JULY 8, 2021/as