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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 8 July, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~17 (2020)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    O.M.P. (COMM) 438/2020 & I.A. 5806/2020, I.A. 5807/2020, I.A.
     9276/2020.
     OIL AND NATURAL GAS CORPORATION LIMITED
                                                     ..... Petitioner
                   Through: Appearance not given.

                         versus

     CONSORTIUM OF SREE MEIL                   ..... Respondent
                 Through: Mr. Purvesh Buttan, Advocate.

     CORAM:
     HON'BLE MR. JUSTICE SANJEEV NARULA
             ORDER

% 08.07.2021 [VIA VIDEO CONFERENCING]

1. It is already 04:25 PM.

2. It is not possible to hear the matter today.

3. List on 5th October, 2021.

SANJEEV NARULA, J JULY 8, 2021/as