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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2)(g) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987

(g)"place open to public view" includes any private place or building monument, statue, post, wall, fence, tree or other thing or contrivance visible to a person being in, or passing along, any public place;