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[Cites 0, Cited by 0] [Section 8A(4)] [Section 8A] [Entire Act]

Union of India - Subsection

Section 8A(4)(b) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(b)collect, use, or store an Aadhaar number or biometric information of any individual for any purpose;