Section 80C(2)(viii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80C(2)(viii) in The Income Tax Act, 1961

(viii)[as subscription, in the name of any person specified in sub-section (4), to] any such security of the Central Government or any such deposit scheme as that Government may, by notification in the Official Gazette, specify in this behalf;

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Union of India - Subsection

Section 80C(2)(viii) in The Income Tax Act, 1961