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Delhi High Court - Orders

(82) Laksh Vir Singh Yadav vs Union Of India & Ors on 9 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~82 to 112
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 1021/2016 and CM APPLs.4449/2016, 4263/2017
                          (82) LAKSH VIR SINGH YADAV                       .....Petitioner
                                                versus
                               UNION OF INDIA & ORS                        .....Respondents

                          +    W.P.(C) 11553/2021 and CM APPL.35651/2021
                          (83) ATUL DIKSHIT                              .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                     .....Respondents

                          +    W.P.(C) 14360/2021 and CM APPLs.45255/2021, 2897/2022,
                               59113/2023
                          (84) ANTRIKSH JOHRI                        .....Petitioner
                                              versus
                               UNION OF INDIA & ANR.                 .....Respondents

                          +    W.P.(C) 3918/2021 and CM APPL.19941/2021
                          (85) JORAWER SINGH MUNDY @ JORAWAR SINGH MUNDY
                                                                               .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                    .....Respondents

                          +    W.P.(C) 6790/2021 and CM APPL.21682/2024
                          (86) ASHUTOSH KAUSHIK                                                                     .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8209/2021
                          (87) SHEKHAR SINGH JADAUN                                                                 .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 11372/2022 and CM APPL.33466/2022
                          (88) MR. SATINDER SINGH BHASIN                 .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                     .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           +    W.P.(C) 12567/2022 and CM APPL.38058/2022
                          (89) DR. ASHOK KUMAR CHOUDHARY                 .....Petitioner
                                                versus
                               UNION OF INDIA & ANR.                     .....Respondents

                          +    W.P.(C) 1671/2022 and CM APPL.4805/2022
                          (90) MOLEESHA                                                                             .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8658/2022 and CM APPL.26071/2022
                          (91) DHAWAL KUMAR                                                                         .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8557/2021
                          (92) JAIDEEP MIRCHANDANI & ANR.         .....Petitioners
                                                versus
                               UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
                               ORS.                               .....Respondents

                          +    W.P.(C) 12620/2021
                          (93) MOHAMMED UMAR ASHRAFI               .....Petitioner
                                                versus
                               UNION OF INDIA THROUGH MINISTRY OF INFORMATION
                               AND BROADCASTING & ORS.             .....Respondents

                          +    W.P.(C) 2134/2023 and CM APPL.8060/2023
                          (94) DR. ISHWARPRASAD GILADA                                                              .....Petitioner
                                                versus
                               UNION OF INDIA AND ORS.                                                              .....Respondents

                          +    W.P.(C) 2353/2023
                          (95) SANJEEV SEHGAL                                                                       .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +         W.P.(C) 4094/2023 and CM APPL.15925/2023




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           (96) SHAKTINIDHI BAKHSHI                                                                  .....Petitioner
                                             versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 5400/2023 and CM APPL.21149/2023
                          (97) SK                                                                                   .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 9824/2023 and CM APPLs.37746/2023, 37747/2023,
                               27142/2024
                          (98) D G                                   .....Petitioner
                                              versus
                               UNION OF INDIA & ORS.                 .....Respondents

                          +    W.P.(C) 5608/2023 and CM APPL.21997/2023
                          (99) MR. SJ .                                                                             .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +     W.P.(C) 13461/2023 and CM APPL.53143/2023
                          (100) RAKESH KUMAR TIWARY                       .....Petitioner
                                                 versus
                                UNION OF INDIA AND ORS.                   .....Respondents

                          +     W.P.(C) 16476/2023 and CM APPL.66342/2023
                          (101) HH                                        .....Petitioner
                                                 versus
                                UNION OF INDIA & ORS.                     .....Respondents

                          +     W.P.(C) 13192/2024 and CM APPLs.55091/2024, 55092/2024,
                                57965/2024, 71767/2024
                          (102) MR. X                                  .....Petitioner
                                                 versus
                                UNION OF INDIA AND ORS                 .....Respondents

                          +     W.P.(C) 6695/2024 and CM APPLs.52989/2024, 71778/2024
                          (103) PRITAM ASHOK SADAPHULE                      .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                                                   versus
                                    UNION OF INDIA & ORS.                                                           .....Respondents

                          +     W.P.(C) 2887/2025 and CM APPL.16505/2025
                          (104) X                                                                                   .....Petitioner
                                                 versus
                                Y & ORS.                                                                            .....Respondents

                          +     W.P.(C) 3687/2024 and CM APPL.15177/2024
                          (105) AK & ANR.                                                                           .....Petitioners
                                                 versus
                                UNION OF INDIA & ORS.                                                               .....Respondents

                          +     W.P.(C) 6047/2024
                          (106) X AND ANR                          .....Petitioners
                                                 versus
                                REGISTRAR GENERAL DELHI HIGH COURT AND OTHERS
                                                                        .....Respondents

                          +     W.P.(C) 7763/2024
                          (107) DEEPTI SHARMA                                                                       .....Petitioner
                                                 versus
                                UNION OF INDIA & ORS.                                                               .....Respondents

                          +     W.P.(C) 9940/2024
                          (108) P P MADHAVAN                                                                        .....Petitioner
                                                 versus
                                UNION OF INDIA AND ANR                                                              .....Respondents
                                                 Through:

                          +     W.P.(C) 12179/2024 and CM APPLs.50680/2024, 50681/2024
                          (109) PRANAV GUPTA                                .....Petitioner
                                                 versus
                                UNION OF INDIA & ANR.                       .....Respondents

                          +     W.P.(C) 30/2025 and CM APPL.71/2025
                          (110) X                                                                                   .....Petitioner
                                                 versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                                     Y                                                                               .....Respondent

                          +     W.P.(C) 1567/2025 and CM APPLs.7657/2025, 12985/2025
                          (111) X                                           .....Petitioner
                                                 versus
                                Y & ORS.                                    .....Respondents

                          +     W.P.(CRL) 1861/2022, Crl. M. A. 16127/2022
                          (112) R.K. BHARDWAJ                                                                       .....Petitioner
                                                versus
                                UNION OF INDIA & ORS.                                                               .....Respondents
                                                Through:
                          Presence:
                          Ms. Zeba Khair and Ms. Sitwat Nabi, Advs. for petitioner
                          Mr. Akhil Sibal, Sr. Adv. alongwith Mr. Rahul Kumar and Mr. Krishnesh
                          Bapat, Advocates W.P.(C) 6047/2024.
                          Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
                          Advs. for R-1.
                          Mr. Bhagvan Swaroop Shukla, CGSC and Mr. Vinay Kumar Shukla, Adv.
                          for UOI in W.P.(C) 6047/2024.
                          Mr. Abhinav Sharma, Adv., GNCTD.
                          Mr. Jawahar Raja, Ms. Aditi Saraswat, Advs. for Ms. Anjesh Dahiya,
                          Adv.
                          Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
                          Kritarth Upadhyay, Advs. for UOI in W.P.(C) 6047/2024.
                          Mr. Rahul Kumar, Mr. Krishnesh Bapat, Mr. Debmalya Ganguli and Ms.
                          Alisha Ray, Advs for petitioner in W.P.(C) 1567/2025.
                          Ms. Nidhi Raman, CGSC, Mr. Arnav Mittal, Mr. Debashish Mishra,
                          Advs. for UOI.
                          Mr. Tarveen Singh Nanda, GP, UOI.
                          Mr. Kanishk Kumar, Ms. Deepika Pokharia and Mr. Priyansh Kohli,
                          Advs. for R-5.
                          Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Sourabh Kumar, Ms.
                          Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for R-6.
                          Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
                          Ms. Shreya Gupta, Advs. for R-7.
                          Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           Dr. Abhimanyu Chopra, Ms. Anshika Misra, Mr. Akhilesh M. and Mr.
                          Kushagra Jain, Advs. for R-16.
                          Mr. Nirmal Mishra and Ms. Naisargika, Advs. for R-22 (through v/c)
                          Mr. Samiron Borkataky, Mr. Ikshvaaku Marwah and Ms Madhupreeta
                          Nayak, Advs. for R-24, 26.
                          Ms. Aditi Mohan, Adv. for petitioner in W.P.(C) 1021/2016.
                          Mr. Bhagwan Swarup Shukla, CGSC and Mr. Satyam Singh, Adv. for
                          UOI.
                          Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
                          Advs. for R-1.
                          Ms. Mamta R. Jha, Mr. Rohan Ahuja, Ms. Shruttima Ehersa, Ms. Amishi
                          Sodani, Mr. Rahul Choudhary, Ms. Diya Vishwanath, Ms. Aishwarya
                          Debadarshini, Ms. Devangini Rai and Ms. Himani Sachdeva, Advs. for
                          R-2 for respondent in W.P.(C) 11553/2021, W.P.(C) 14360/2021,
                          W.P.(C) 3918/2021 , W.P.(C) 11372/2022, W.P.(C) 12567/2022, W.P.(C)
                          1671/2022, W.P.(C) 8658/2022, W.P.(C) 8557/2021, W.P.(C)
                          12620/2021, W.P.(C) 2134/2023, W.P.(C) 4094/2023, W.P.(C)
                          5400/2023, W.P.(C) 13461/2023, W.P.(C) 13192/2024.
                          Mr. Farman Ali and Mr. Shivam Sachdeva, Advs in W.P.(C) 11553/2021.
                          Ms. Shiva Lakshmi, CGSC, Mr. Govind Sharma, Mr. Madhav Bajaj and
                          Ms. Katyayani, Advs. for UOI in W.P.(C) 11372/2022.
                          Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.
                          Mr. Shahrukh Ejaz, Adv. for R-5.
                          Mr. Furkan Ahmed, Mr. Konain I. H., Ms. Nisha Sharma and Mr.
                          Shakeel, Advs. for petitioner in W.P.(C) 8209/2021.
                          Ms. Nidhi Raman, CGSC and Mr. Arnav Mittal, Adv. for UOI in W.P.(C)
                          11372/2022.
                          Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Saurabh Kumar, Ms.
                          Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for Yahoo in
                          W.P.(C) 11372/2022.
                          Mr. Sanjay Vashishta, SC, Mr. Siddharth Goswami and Mr. Siddharth
                          Karanwat, Advs. (through v/c) for petitioner in W.P.(C) 12567/2022.
                          Ms. Arunima Dwivedi, CGSC, Ms. Pinky Pawar, Mr. Sainyam Bhardwaj
                          and Ms. Aarti Gupta, Advs. for UOI in W.P.(C) 12567/2022.
                          Dr. Amit George and Mr. Dushyant Kishan Kaul, Advs. for petitioner in
                          W.P.(C) 1671/2022.
                          Mr. Pankaj Mehta, Ms. Shweta Soni, Ms. Akanksha Singh and Ms.
                          Simran Mehta, Advs. for petitioner in W.P.(C) 8658/2022.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           Mr. Ruchir Mishra, Mr. Sanjiv Kr. Saxena, Mr. Mukesh Kr. Tiwari, Ms.
                          Poonam Shukla and Ms. Reba Jena Mishra, Advs. for UOI in item no.
                          W.P.(C) 8658/2022, W.P.(C) 9824/2023 Mr. Vaibhav G., Sr. Panel
                          Counsel, Ms. Archana Surve, GP, Ms. Shefali Munde and Ms. Malvika,
                          Advs. W.P.(C) 8658/2022.
                          Mr. Aman Vachher, Ms. Abhiti Vachher and Mr. Akshat Vachher, Advs.
                          for petitioner in W.P.(C) 8557/2021.
                          Mr. Rohan Rai and Ms. Amisha Ray, Advs. for petitioner in W.P.(C)
                          12620/2021.
                          Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Ms. Aishani Mohan and Mr.
                          Varenyum, Advs. for UOI.
                          Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
                          Ms. Shreya Gupta, Advs. for R-4.
                          Mr. Ajay Bhargava, Mr. Abhisar Biaragi and Mr. Milind Jain, Advs. for
                          R-5.
                          Mr. Rohit Anil Rathi, Mr. Yashas RK, Ms. Niharika Singh, Advs. for
                          petitioner in W.P.(C) 2134/2023.
                          Mr. Sanjeev Sehgal, Ms. Sunita Choubey, Ms. Pratharna an Mr. Vivek
                          Arora, Advs. for petitioner in W.P.(C) 2353/2023.
                          Mr. Piyush Beriwal, Mr. Vedansh Anand, Mr. Nikhil Kumar Chaubey and
                          Ms. Jyotsna Vyas, Advs. for R-1. Mr. Vedansh Anand, GP, UOI in
                          W.P.(C) 2353/2023.
                          Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
                          Kritarth Upadhyay, Advs. for UOI in W.P.(C) 5400/2023.
                          Ms. Smriti Sinha, Mr. Satyam Thareja and Mr. Shikhar Yadav, Advs for
                          petitioner in W.P.(C) 9824/2023.
                          Mr. Rakesh Kumar, CGSC and Mr. Sunil, Adv., UOI.
                          Mr. Trideep Pais, Sr. Adv., Ms. Neha Rathi, Ms. Kajal Giri and Ms. Saloni
                          Ambastha, Advs. for petitioner in W.P.(C) 13192/2024.
                          Mr. Saurabh Seth, SC, Ms. Neelampreet Kaur and Mr. Abhiroop Rathore,
                          Advs. for R-2 In W.P.(C) 2887/2025.
                          Mr. Kapil Sankhla, Adv. (through v/c) in W.P.(C) 3687/2024 for
                          petitioner.
                          Mr. Ankit Sahni and Mr. Chirag Ahluwalia, Advs. for petitioner in
                          W.P.(C) 12179/2024.
                          Mr. Mukul Singh, CGSC, Ms. Ira Singh and Mr. Aryan Dhaka, Advs. for
                          UOI in W.P.(C) 12179/2024.
                          Ms. Tusharika Mattoo and Ms. Shivani Sehrawat, Advs. for petitioner in




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           W.P.(C) 11553/2021
                          Mr. Kaushal Kapoor, Adv. for R14 in W.P.(C) 16476/2023
                          Mr. R. Venkat Prabhat, SPC and Ms. Kamna Behrani, Advocates for UoI
                          in W.P.(C) 2887/2025.
                          Mr. Himanshu Pathak, SPC and Mr. Amit Singh, Adv. for R1 in W.P.(C)
                          9824/2023.
                          Mr. Ajit Warrier, Mr. Anand and Mr. Prateek for R7 in item no. W.P.(C)
                          11372/2022.
                          Mr. Rakesh Taneja, Adv. for petitioner in W.P.(C) 6695/2024
                          Mr. Prashant Katara and Ms. Sakshi Jain, Adv. for petitioner in W.P.(C)
                          5608/2023
                          Mr. Vaibhav Gaggar, SPC alongwith Ms. Archana and Ms. Shefali,
                          Advocates for UoI in W.P.(C) 8658/2022.
                          Mr. Parmeet Singh and Mr. Sarthak, Adv. for petitioner in W.P.(C)
                          7763/2024.
                          Ms. Shalini Sinha, Adv. for petitioner in W.P.(CRL) 1861/2022.
                          Mr. Ashish Verma and Mr. Saksham Thareja, Advs. for R4 in W.P.(C)
                          2887/2025.
                          Mr. Jagdish Chandra, CGSC alongwith Mr. Prashant Gautam and Mr.
                          Shubham Kumar Mishra, Advs. for UoI.
                          Ms. Aditi Mohan, Ms. Divya Gyan, Advs. for R-5 in item no.57.
                          Mr. Divyansh Tiwari, Adv. for R-13 (through v/c)
                          Mr. Rakesh Tanjea, Adv. for petitioner in item no.78 (through v/c)
                          Mr. Aditya Agarwal, Adv. for petitioner in item no.85 (through v/c)
                          Mr. Samiron Bokaataky, Mr. Ikshvaaku Maarwah, Ms. Madhupreeta
                          Nayak, Advs. for R-26 (through v/c)
                          Mr. Amit Bajaj and Mr. Puneet Bajaj, Advs. for R-10 and for R-10, 11 and
                          14 in item no.86 (through v/c)
                          Mr. Shivanshu Bhardwaj and Mr. Himanshu Bhardwaj, Advs. for
                          petitioner in item no.83 (through v/c)
                          Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Mr. Varenyum, Advs. for
                          UOI in item no.68 (through v/c)
                          Mr. Prashant Kumar and Mr. Amit Singh, Advs. for R-30 in item no.81
                          (through v/c)
                          Mr. Milind Sharma and Mr. Ausaf Ayyub, Advs. for R-5 (through v/c)
                          Mr. Pankaj Mishra, Mr. Nirmal Mishra, Ms. Naisargika, Advs. for R-22 in
                          item no.86 (through v/c)
                          Mr. Furkan Ahmed and Ms. Nisha Sharma, Advs. for petitioner in item




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47
                           no.62 (through v/c)

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 09.07.2025

1. Mr. Arvind Nigam, learned senior counsel, has been heard at some length.

2. List for remaining arguments on 21.07.2025 at 03:00 P.M.

3. In the meantime, the parties are at liberty to file their brief note of submissions, not exceeding five pages (if not already filed), before the next date of hearing.

SACHIN DATTA, J JULY 9, 2025/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 21:54:47