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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(3) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(3)Either at the beginning of the meeting or after the conclusion of the debate on a-motion during the meeting, the Presiding Officer or a member may suggest a change in the order of business as entered in the agenda and if the chairperson agree, such a change shall take place.