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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(12) in Rajasthan Co-operative Societies Rules, 2003

(12)[] [Renumbered '(10)' by Notification No. G.S.R. 53, dated 10.7.2017.] The liquidator shall keep such books and accounts as may from time to time be required by the Registrar, who may at any time cause such books and account to be audited.