Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(1) in Life Insurance Corporation of India (Staff) Rules, 1960 (1)An employee may be granted casual leave upto a maximum of 15 days during the period of 12 months from 1st July to 30th June.
