Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3) in Telangana State Council of Higher Education Act, 1988

(3)All moneys belonging to the Fund and all receipt of the Council shall be deposited or invested in such manner as may be prescribed;