Karnataka High Court
Smt Rathnamma vs Sri C Muninanjappa on 6 February, 2020
1
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 6TH DAY OF FEBRUARY, 2020
BEFORE
THE HON'BLE MR. JUSTICE N.K. SUDHINDRARAO
REGULAR FIRST APPEAL NO.20/2013
BETWEEN
1. SMT. RATHNAMMA
W/O LATE M. KRISHNAPPA
@ MUNIKRISHNAPPA
DECEASED BY HER LR.
1a. SRI. LOKANATH
S/O LATE M. KRISHNAPPA
@ MUNIKRISHNAPPA
AGED ABOUT 43 YEARS
RESIDING AT SULAKUNTE COLONY
VARTHUR HOBLI
BENGALURU SOUTH TALUK
... APPELLANT
(BY SRI. G.A. VISWANATHA REDDY, ADVOCATE)
AND
1. SRI. C. MUNINANJAPPA
S/O LATE CHIKKA MUNIYAPPA
DECEASED BY HIS LRS.
1(A) SMT. SIDDAMMA
W/O LATE C.MUNINANJAPPA
AGED ABOUT 94 YEARS
R/AT 28, OBALAPPA STREET
2
CHIKKAMAVALLI
BENGALURU - 560 004
2. SRI. MUNIYAPPA
S/O C. MUNINANJAPPA
AGED ABOUT 60 YEARS
3. SRI. ESWARAPPA
S/O C. MUNINANJAPPA
AGED ABOUT 58 YEARS
4. SRI. NARAYANAPPA
S/O C. MUNINANJAPPA
AGED ABOUT 56 YEARS
5. SRI. THIRTHAGIRI
S/O MUNINANJAPPA
AGED ABOUT 54 YEARS
6. SRI. SREENIVAS
S/O C. MUNINANJAPPA
AGED ABOUT 52 YEARS
7. SRI. SREEDHAR
S/O C. MUNINANJAPPA
AGED ABOUT 50 YEARS
RESP. NO. 1 TO 7 ARE
RESIDING AT NO.8
CHIKKA MAVALLI,
OBALAPPA GARDEN
BENGALURU - 560 004
8. SMT. LEELA GANDHI
AGED ABOUT 47 YEARS
W/O LATE B.S. GANDHI
R/AT NO.39, 30TH MAIN
2ND CROSS, 1ST PHASE
2ND STAGE, B.T.M. LAYOUT
3
BENGALURU - 560 078
... RESPONDENTS
(BY SRI. C.M. VENKATAREDDY, ADVOCATE FOR R3 & R4,
SRI. KUMAR & KUMAR, ADVOCATE FOR R6 & R7,
SRI. AKMAL PASHA, ADVOCATE FOR R2-R5 (NOC NOT
OBTAINED IN R/O R3 & R4), R1(A) & R8-SERVED)
THIS RFA IS FILED U/S 96 OF CPC, AGAINST THE
JUDGEMENT AND DECREE DATED 18.10.2012 PASSED IN
O.S.NO.733/1998 ON THE FILE OF I ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BENGALURU.
THIS APPEAL COMING ON FOR HEARING THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel for the appellant has filed a memo dated 22.01.2020 for withdrawal of the appeal as the matter is settled out of court.
In view of the submission made and the memo filed, the Appeal is dismissed as withdrawn.
Sd/-
JUDGE PL*