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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(c) in Dr. Babasaheb Ambedkar Open University Act, 1994

(c)laying down the policy and norms regarding,-
(i)fixation of examination fees and emoluments travelling and other allowances to be paid to the examiners, moderators and such other staff appointed for the examination work;
(ii)payment to teachers, lesson writers, evaluators and other academic staff appointed for organisation and conducting refresher courses, workshop, seminars and other programmes;
(iii)rates of tuition fees and other charges receivable from the students;
(iv)rates of remuneration to be paid to visiting professors emeritus professors, consultants, fellows, scholars, artists, course writers;