Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 1 in The Bengal Public Demands Recovery Act, 1913

1. Short title commencement and extent.

(1)This Act may be called the Bengal Public Demands Recovery Act, 1913.
(2)It shall come into force on such date as the State Government may appoint by notification in the Official Gazette; and
(3)It extends to the whole of Assam.