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Supreme Court - Daily Orders

New Delhi Television Ltd. vs Union Of India on 8 November, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.601                                 COURT NO.9                  SECTION X

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                    No(s).   888/2016

     NEW DELHI TELEVISION LTD. AND ORS.                                      Petitioner(s)

                                                         VERSUS

     UNION OF INDIA                                                          Respondent(s)

     (with appln. (s) for exemption from filing O.T. and stay and office
     report)

     Date : 08/11/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                   Mr.   Fali S. Nariman, Sr. Adv.
                                         Mr.   K.K. Venugopal, Sr. Adv.
                                         Mr.   Dushyant Dave, Sr. Adv.
                                         Mr.   K.V. Vishwanathan, Sr. Adv.
                                         Ms.   Anuradha Dutt, Adv.
                                         Ms.   Fereshte D. Sethna, Adv.
                                         Ms.   B. Vijayalakshmi Menon,Adv.
                                         Mr.   Pawan Sharma, Adv.
                                         Mr.   Subhash Sharma, Adv.
                                         Mr.   Haaris Fazili, Adv.
                                         Mr.   Navroop Singh, Adv.
                                         Mr.   Dhritiman Roy, Adv.
                                         Mr.   Chaitanya Kaushik, Adv.

     For Respondent(s)                   Mr.   Mukul Rohtagi, AG
                                         Mr.   P.S. Narsimha, ASG
                                         Mr.   Ajay Sharma, Adv.
                                         Ms.   Arunima Dwevedi, Adv.
                                         Mr.   R.K. Verma, Adv.
                                         Ms.   Gurmeet Singh Makkar, Adv.
                                         Ms.   Diksha Rai, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

On joint request, adjourn for 05.12.2016.

Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2016.11.08
17:35:04 IST
Reason:



                         (RASHI GUPTA)                              (MALA KUMARI SHARMA)
                           SR. P. A.                                    COURT MASTER