Supreme Court - Daily Orders
New Delhi Television Ltd. vs Union Of India on 8 November, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.601 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 888/2016
NEW DELHI TELEVISION LTD. AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay and office
report)
Date : 08/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
Mr. K.K. Venugopal, Sr. Adv.
Mr. Dushyant Dave, Sr. Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. Fereshte D. Sethna, Adv.
Ms. B. Vijayalakshmi Menon,Adv.
Mr. Pawan Sharma, Adv.
Mr. Subhash Sharma, Adv.
Mr. Haaris Fazili, Adv.
Mr. Navroop Singh, Adv.
Mr. Dhritiman Roy, Adv.
Mr. Chaitanya Kaushik, Adv.
For Respondent(s) Mr. Mukul Rohtagi, AG
Mr. P.S. Narsimha, ASG
Mr. Ajay Sharma, Adv.
Ms. Arunima Dwevedi, Adv.
Mr. R.K. Verma, Adv.
Ms. Gurmeet Singh Makkar, Adv.
Ms. Diksha Rai, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On joint request, adjourn for 05.12.2016.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.11.08 17:35:04 IST Reason: (RASHI GUPTA) (MALA KUMARI SHARMA) SR. P. A. COURT MASTER