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Andhra Pradesh High Court - Amravati

Kodamanchi Siva, vs Prl.Secy., Social Welfare Dept., Hyd., ... on 20 December, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.: W.P. No. of PROCEEDING SHEET Sl. Office DATE ORDER No Note 20.12.2021 KVL, J None appears for the petitioner. As the matter pertains to Budaga Jangam caste, list the matter on 21.12.2021 under the caption 'for orders'.

______ KVL, J EPS