Andhra Pradesh High Court - Amravati
Kodamanchi Siva, vs Prl.Secy., Social Welfare Dept., Hyd., ... on 20 December, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No.: W.P. No. of PROCEEDING SHEET Sl. Office DATE ORDER No Note 20.12.2021 KVL, J None appears for the petitioner. As the matter pertains to Budaga Jangam caste, list the matter on 21.12.2021 under the caption 'for orders'.
______ KVL, J EPS