Kerala High Court
Basil Thomas vs State Of Kerala on 6 January, 2023
Author: Devan Ramachandran
Bench: Devan Ramachandran
WP(C) No.355/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Friday, the 6th day of January 2023 / 16th Pousha, 1944
WP(C) NO. 355 OF 2023 (T)
PETITIONER:
BASIL THOMAS AGED 28 YEARS S/O.SAMU THOMAS, KOOMULLUMKUNNEL HOUSE,
KEERAMPARA P.O., KOTHAMANGALAM, PIN - 686 681
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
2. DIRECTOR OF TECHNICAL EDUCATION, DIRECTORATE OF TECHNICAL EDUCATION,
PADMAVILASAM ROAD, FORT, NALUMUKKU, PAZHAVANGADI,
THIRUVANANTHAPURAM, PIN - 695 023
3. JOINT DIRECTOR, REGIONAL DIRECTORATE OF TECHNICAL EDUCATION, MINI
CIVIL STATION, 5TH FLOOR, KOTHAMANGALAM, PIN - 686 691
4. THE SECRETARY, MAR ATHANASIOUS COLLEGE ASSOCIATION AND CHAIRMAN, MAR
ATHANASIOUS COLLEGE OF ENGINEERING, KOTHAMANGALAM, KOTHAMANGALAM
COLLEGE P.O., ERNAKULAM DISTRICT, PIN - 686 666
5. SRI.JERINE SHAJAN, MARACHERIL HOUSE, KUTHUKUZHY P.O., NELLIMATTAM,
KOTHAMANGALAM, PIN - 686691
6. SRI.KIRAN JOY S/O.JOY, ARACKAL HOUSE, KURUPPAMPADY P.O.,
PERUMBAVOOR, PIN - 683 545
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings including approval of appointment
of the 5th respondent to the post of Tradesman based on Ext.P1
notification, pending disposal of the Writ Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.GEORGE ABRAHAM, JOSEPH GOPURAN & MARY CATHERINE PRIYANKA P.S Advocates
for the petitioner and the GOVERNMENT PLEADER for R1 to R3 (By Order), the
court passed the following:
WP(C) No.355/2023 2/3
ORDER
The petitioner will take out notice before admission by speed post to respondents 4 to 6.
The learned Government Pleader will obtain instructions from respondents 1 to 3.
The approval of appointment of the 5th respondent, if not done already, shall be deferred until the next posting date.
List on 24/01/2023.
06/01/2023 Sd/- DEVAN RAMACHANDRAN, JUDGE 06-01-2023 /True Copy/ Assistant Registrar WP(C) No.355/2023 3/3 APPENDIX OF WP(C) 355/2023 Exhibit P1 TRUE COPY OF THE NOTIFICATION 19-12-2021 PUBLISHED BY THE 4TH RESPONDENT IN MALAYALA MANORAMA DAILY