Madhya Pradesh High Court
Rajeev Dixit vs Dhfl Ltd. on 6 May, 2019
1 WP-8282-2019
The High Court Of Madhya Pradesh
WP-8282-2019
(RAJEEV DIXIT Vs DHFL LTD.)
1
Jabalpur, Dated : 06-05-2019
Ms. Tulika Gulatee, Advocate for the petitioner prays for
time to examine the legal position.
At her request, list the matter after ensuing summer
vacations.
(S.K. SETH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
@shish Digitally signed by ASHISH KUMAR JAIN Date: 07/05/2019 10:42:59