Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 36 in Maharashtra Paramedical Council Act, 2011

36. Information furnished by Council.

- The Council shall forward such reports, copies of its minutes, abstracts of its accounts and other information to the Government, as the Government may require.