Section 237 in Rules of the High Court of Judicature for Rajasthan, 1952
237. Paper book in an application for review.
- Copies to be included in the paper book of an application for review shall be of the following papers, namely:-(a)application for review;(b)affidavit filed in support of the application, if any;(c)affidavits in reply, if any; and(d)judgment or order to which the application relates.
