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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxxi) in The Haryana New Mandi Townships Building Rules, 1967

(xxxi)"width of street" means width of the land under the street as measured at right angles to the direction of the street and includes space for purposes of drains, foot way, carriage ways, service lanes, verges and refuses.