Supreme Court - Daily Orders
Smt. V. L. Jayalakshmi vs Sri V. L. Balakrishna on 1 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.33 COURT NO.15 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).17081/2019
(Arising out of impugned final judgment and order dated 29-08-2018
in RSA No. 646/2018 passed by the High Court Of Karnataka At
Bengaluru)
SMT. V.L. JAYALAKSHMI Petitioner(s)
VERSUS
SRI V. L. BALAKRISHNA & ORS. Respondent(s)
( IA No.79110/2019-CONDONATION OF DELAY IN FILING and IA
No.79112/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.79114/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 01-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s)
Mr. Raghavendra S. Srivatsa, Adv.
Ms. Komal Mundhra, Adv.
Mr. Pai Amit, AOR
Mr. Rahat Bansal, Adv.
Mr. Saurabh Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Special Leave Petition(Civil) Diary Nos. 32601/2018 and 3401/2019.
Signature Not Verified(RAJINDER KAUR) Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.02 (SUKHBIR PAUL KAUR) BRANCH OFFICER AR-CUM-PS 16:34:27 IST Reason: