Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 65(2) in Arunachal Pradesh Panchayat Raj Act, 1997

(2)A member of an Anchal Samiti may, at any meeting, move any resolution and put questions to the Chairperson on matter connected with the administration of the Anchal Samiti in the manner prescribed.