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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(19) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(19)Personal pay. - Means additional pay granted to an employee-
(i)to save him from loss of substantive pay in respect of a permanent post due to revision of pay or reduction in such pay, not being a reduction as a disciplinary measure, or
(ii)in exceptional circumstances on other personal considerations.