Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983

(1)Gratuity will be equal to (Sic) of the emoluments for each completed period of six months of service subject to a maximum of 16-1/2 times the emoluments or [such amount as may be notified by the Central Government from time to time] [Substituted 'rupees ten lakh' by Notification No. G.S.R. 1026(E), dated 11.10.2018 (w.e.f. 26.12.1983).] whichever is less.