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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Cine-Workers Welfare Cess Act, 1981

(d)"producer", in relation to a feature film, means,-
(i)the producer of such film; or
(ii)where the application for a certificate in respect of such film under section 4 of the Cinematograph Act, 1952 (37 of 1952), is made by any other person, such other person.