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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(8)(d) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(d)a loan advanced by the National Bank for Agriculture and Rural Development established under the National Bank for Agriculture and Rural Development Act, 1981 (Central Act 61 of 1981);