Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Gold (Control) Amendment Act, 1971 1. Short title and commencement.- (1)This Act may be called the Gold (Control) Amendment Act, 1971. (2) It shall be deemed to have come into force on the 20th day of May, 1971.
