Section 36(3) in The West Bengal Correctional Services Act, 1992
(3)The State Government shall appoint a Selection Committee consisting of the following persons for selection of books, magazines and newspapers to be purchased by different correctional homes:(i)the Inspector General of Correctional Services — Chairman;(ii)the Joint Secretory to the Government of West Bengal, Home (Jails) Department — Member-Secretary;(iii)the Chief Officer of South 24-Parganas District Library — Member;(iv)two persons conversant with selection of books, to be nominated by the State Government — Members.
