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[Cites 0, Cited by 0] [Section 32(32)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(32)(iii) in The Railway Protection Force Rules, 1987

(iii)Welfare and Service including grievances, employee relations,housing, education, sport, medical, provident fund, pension and otherretirement and post-retirement benefits, welfare scheme, funds,canteen and messes.