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NCT Delhi - Section

Section 1 in The Maharashtra Control Of Organised Crime Act, 1999 [Delhi Extension]

1. Short title, extent and commencement

(1)This Act may be called the Maharashtra Control of Organised Crime Act, 1999.
(2)It extends to the whole of the National Capital Territory of Delhi.
(3)It shall come into force on such date as the Lieutenant Governor may, by notification in the Delhi Gazette, appoint.