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Gauhati High Court

Page No.# 1/2 vs The Union Of India And 4 Ors on 22 January, 2026

                                                                     Page No.# 1/2

GAHC010039912023




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1360/2023

         SRI SRI RADHAMADHAB JEW SEBA PARICHALANA SAMITY SINGLA
         ANCHALIK COMMITTEE AND ANR
         SINGLA, P.O. ANIPUR, 788734, KARIMGANJ DIST., ASSAM, (REP. BY THE
         SECRETARY OF THE AFORESAID COMMITTEE)

         2: SHRI TUSHAR KANTI SINHA
          S/O- LT. RAJAMANI SINHA
         THE SECRETARY
          RADHAMADHAB JEW SEBA PARISHALANA SAMITY
          SINGLA ANCHALIK COMMITTEE
          P.O. ANIPUR
          788734
          DIST.- KARIMGANJ
         ASSA

         VERSUS

         THE UNION OF INDIA AND 4 ORS
         (REP. BY THE SECRETARY TO THE GOVT. OF INDIA, DEPTT. OF POST, THE
         MINISTRY OF COMMUNICATION AND TECHNOLOGY, NEW DELHI, INDIA)

         2:THE DIRECTOR GENERAL (POSTS)
          DAK BHAWAN
          NEW DELHI- 110001

         3:THE CHIEF POST MASTER GENERAL
         ASSAM CIRCLE
          GUWAHATI- 781001

         4:THE SR. SUPERINTENDENT OF POSTS
          CACHAR DIVISION
          SILCHAR- 788001

         5:THE SUB-POST MASTER
                                                                                     Page No.# 2/2

             SUB-POST OFFICE
             ANIPUR- 788734
             DIST.- KARIMGANJ
             ASSA

Advocate for the Petitioner   : MR B SINHA,

Advocate for the Respondent : DY.S.G.I., MRS. R DEVI (C.G.C.)




                                           BEFORE
                   HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                          ORDER

22/01/2026 Heard Mr. H Islam, learned counsel for the petitioner. None appears for the respondents. For the ends of Justice, Registry to list this matter again on 19.02.2026. No further adjournment shall be granted in the matter.

JUDGE Comparing Assistant