Gauhati High Court
Page No.# 1/2 vs The Union Of India And 4 Ors on 22 January, 2026
Page No.# 1/2
GAHC010039912023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1360/2023
SRI SRI RADHAMADHAB JEW SEBA PARICHALANA SAMITY SINGLA
ANCHALIK COMMITTEE AND ANR
SINGLA, P.O. ANIPUR, 788734, KARIMGANJ DIST., ASSAM, (REP. BY THE
SECRETARY OF THE AFORESAID COMMITTEE)
2: SHRI TUSHAR KANTI SINHA
S/O- LT. RAJAMANI SINHA
THE SECRETARY
RADHAMADHAB JEW SEBA PARISHALANA SAMITY
SINGLA ANCHALIK COMMITTEE
P.O. ANIPUR
788734
DIST.- KARIMGANJ
ASSA
VERSUS
THE UNION OF INDIA AND 4 ORS
(REP. BY THE SECRETARY TO THE GOVT. OF INDIA, DEPTT. OF POST, THE
MINISTRY OF COMMUNICATION AND TECHNOLOGY, NEW DELHI, INDIA)
2:THE DIRECTOR GENERAL (POSTS)
DAK BHAWAN
NEW DELHI- 110001
3:THE CHIEF POST MASTER GENERAL
ASSAM CIRCLE
GUWAHATI- 781001
4:THE SR. SUPERINTENDENT OF POSTS
CACHAR DIVISION
SILCHAR- 788001
5:THE SUB-POST MASTER
Page No.# 2/2
SUB-POST OFFICE
ANIPUR- 788734
DIST.- KARIMGANJ
ASSA
Advocate for the Petitioner : MR B SINHA,
Advocate for the Respondent : DY.S.G.I., MRS. R DEVI (C.G.C.)
BEFORE
HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
22/01/2026 Heard Mr. H Islam, learned counsel for the petitioner. None appears for the respondents. For the ends of Justice, Registry to list this matter again on 19.02.2026. No further adjournment shall be granted in the matter.
JUDGE Comparing Assistant