Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 5 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

5. Age-Limit.

(1)Minimum age and maximum age-limit for the appointment to the Teaching posts of The Institute will be according to the direction of AICTE/UGC.
(2)Minimum age for appointment to the Non-teaching posts will be 21 years and maximum age limit will be in conformity with the age limit determined by the state government for the appointment to the government posts.